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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Chattisgarh - Subsection

Section 24(2)(ii) in Chhattisgarh State Co-operative Tribunal Regulations, 2016

(ii)After publication of the calendar by the High Court containing list of holidays and vacation, the Tribunal shall also notify its vacation period in the Gazette.