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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Gujarat - Subsection

Section 59(i) in Gujarat Elementary Education Rules, 2010

(i)to supervise the working of all elementary schools and of such other educational institutions under the control of the District Panchayat/Municipality as that panchayat/municipality, as the case may be, may decide from time to time ;