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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Andhra Pradesh - Subsection

Section 54(1)(f) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Direct Election of Chairperson) Rules, 1986

(f)it is so damaged or that its identify as a genuine ballot paper, cannot be identified; or