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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Tamilnadu - Subsection

Section 58(2)(a) in Tamil Nadu Panchayats (Elections) Rules, 1995

(a)The Presiding Officer of each polling station, as soon as practicable after the close of the poll, shall close the slit of the ballot box or boxes and where the box does not contain any mechanical device for closing slit, he shall seal up the slit and also allow any candidate or polling agent present to affix his seal. The ballot box shall, thereafter, be sealed and secured.