Calcutta High Court (Appellete Side)
Tapan Kumar Mondal vs The Mathathirtham Society & Ors on 18 May, 2023
18.5.2023 ct. no. 654 sl. No. 7 IN THE HIGH COURT AT CALCUTTA sn CIVIL REVISIONAL JURISDICTION APPELLATE SIDE C.O. 2012 of 2022 Tapan Kumar Mondal versus The Mathathirtham Society & Ors. Mr. Sanjoy Mukherjee Mr. A. Das ... for the petitioner Mr. Subrata Bhattacharyya ..for the opposite parties Mr. Sanjoy Mukherjee, learned advocate for the petitioner submits for extension of the interim order granted earlier on 07.09.2022. Mr. Subrata Bhattacharyya, learned advocate for the opposite parties submits for fixing a date for final hearing.
Let the interim order granted earlier on 07.09.2022 and lastly extended on 13.02.2023 be re-imposed and extended till last week of July, 2023 or until further orders, whichever is earlier. Let the matter appear on 3rd week of July, 2023 under the heading "Hearing".
(Bivas Pattanayak, J.)