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State of Rajasthan - Section

Section 9 in Rajasthan Legislative Assembly Ex-Members and Family Pensioners (Medical Facilities) Rules, 2010

9. [Procedure for furnishing Life Certificate. [Substituted by Rajasthan Notification No. G.S.R. 155, dated 22.2.2016 (w.e.f. 9.11.2010).]

- Every ex-member shall furnish his/her life certificate once in the month of April of every financial year duly verified by the Gazetted Officer. A life certificate issued online by a Government Agency as a result of Aadhar Biometric Authentication shall also be accepted as a valid certificate.]