Gujarat High Court
Bhavesh Kishorbhai Modi vs Jeevan Commercial Cooperative Bank Ltd ... on 1 December, 2014
Author: K.M.Thaker
Bench: K.M.Thaker
C/SCA/5851/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 5851 of 2014
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BHAVESH KISHORBHAI MODI....Petitioner(s)
Versus
JEEVAN COMMERCIAL COOPERATIVE BANK LTD & 3....Respondent(s)
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Appearance:
MR VISHWAS K SHAH, ADVOCATE for the Petitioner(s) No. 1
MR ANAND B GOGIA, ADVOCATE for the Respondent(s) No. 1
MR BB GOGIA, ADVOCATE for the Respondent(s) No. 1
MR NIRAV C SANGHAVI, ADVOCATE for the Respondent(s) No. 3 - 4
MR RB GOGIA, ADVOCATE for the Respondent(s) No. 1
MR.KISHAN PRAJAPATI, ADVOCATE for the Respondent(s) No. 3 - 4
NOTICE SERVED BY DS for the Respondent(s) No. 2
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CORAM: HONOURABLE MR.JUSTICE K.M.THAKER
Date : 01/12/2014
ORAL ORDER
This petition is listed for further dictation of the order, however, in view of number of petitions, which are listed on admission board today, the matter could not be taken up for further dictation of the order.
S.O. to 4.12.2014 for further dictation of the order.
Ad-interim/interim relief, if any, granted earlier, to continue till then.
(K.M.THAKER, J.) kdc Page 1 of 1