Section 57(2) in The Tamil Nadu Cinemas (Regulation) Rules, 1957
(2)[ Notwithstanding anything contained in sub-rule (1), where a balcony is provided in respect of the buildings constructed or re-constructed after the 1st April 1975, its projection into the hall shall not be more than three times the free height of the opening of the balcony recess.] [Inserted G.O Ms. No. 3171, Home, dated 15th December 1976.]
