Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 256] [Entire Act] State of Maharashtra - Subsection Section 256(6) in Maharashtra Land Revenue Code, 1966 (6)No order directing the stay of the execution of any order shall be passed, except in accordance with the provisions of this Section.
