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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(r) in First Statutes of the Rai University

(r)To establish close linkage with the industry, business, education institutions, charitable institutions and other sections of the society to make teaching, research, training, documentation, publication, use of various media and outreach activities at the university relevant to the needs of the university and society, at national and international level and to receive and or give aids/grants as may be necessary for furtherance of such objectives;