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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Assam - Subsection

Section 20(a) in Assam Non-Government Educational Institutions (Regulation and Management) Act, 2006

(a)enter at any time, with or without notice, any place or building or premises which he/she has reasons to believe, is being used as a non-government educational institution;