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State of Madhya Pradesh - Section

Section 14 in MPERC (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2016

14. Renewable Energy Certificate mechanism.

- Applicability of REC shall be based on the Central Electricity Regulatory Commission (Terms and Conditions for recognition and issuance of Renewable Energy Certificate for Renewable Energy Generation) Regulations, 2010 or as amended from time to time.Part - F Contractual Framework