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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(5)(c) in Coal Blocks Allocation Rules, 2017

(c)Eligibility. - The Central Government shall specify the applicable eligibility conditions for participation in auction in the tender document and the same may include,-
(i)technical and financial qualifications of the participants in the auction;
(ii)compliance with the procedure specified for the auction process; and
(iii)requirement to provide bid security in the form of bank guarantee.