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State of Haryana - Section

Section 97 in Regular Licence under Haryana Electricity Regulatory Reforms Act

97. Objection.

- HVPN proposes to delete Condition 9.2, which requires HVPN to submit for Commission approval a plan for phasing out tariff differentials that do not reflect differences in the circumstances of supply or sale. HVPN states that this provision should be incorporated in regulations rather than in the licence.