Patna High Court - Orders
The Union Of India Through Directorate ... vs Lal Babu Sah & Ors on 3 May, 2016
Author: Anjana Prakash
Bench: Anjana Prakash
Patna High Court CR. REV. No.345 of 2016 (2) dt.03-05-2016
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Revision No.345 of 2016
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The Union Of India Through Directorate Of Revenue Intelligence, Regional
Unit, Patna
.... .... Petitioner/s
Versus
Lal Babu Sah & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Devendra Kumar
For the Respondent/s : Mr.
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CORAM: HONOURABLE JUSTICE SMT. ANJANA PRAKASH
ORAL ORDER
2 03-05-2016The defect shall be considered at the stage of admission.
(Anjana Prakash, J) Prakash/-
U