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[Cites 0, Cited by 8] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(g) in Rajasthan Non-Government Educational Institutions Act, 1989

(g)"District Education Officer" includes, in relation to girls' institutions, the District Education Officer (Girls) and also any other officer authorised by the State Government to perform the functions of such an officer;