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[Cites 0, Cited by 0] [Section 9(5)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(5)(xiv) in The Central Silk Board Silkworm Seed Regulations, 2010

(xiv)allow the Seed Officer to inspect the crop and verify the records of seed purchase rearing and disposal of cocoon and shall comply with the instructions.