Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2) in Parambikulam-Aliyar Project (Regulation of Water-Supply) Rules, 1994

(2)In a normal irrigation year, two zones shall be covered. One zone from the 1st August to 15th December and the next from the 16th December to the 30th April:Provided that, in case, monsoon fails or water could not be released to any particular zone in the particular spell, water shall be released first to that zone in the next spell and till rotation shall be continued.