Section 10(2)(a) in Kerala General Sales Tax Rules, 1963

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State of Kerala - Subsection

Section 10(2)(a) in Kerala General Sales Tax Rules, 1963

(a)submit to the concerned assessing authority of the area in which it is situated on or before the first day of May in every year a return of the turnover of the branch in 62Form No.9 on or before the twenty-fifth day of every month a return of the turnover of the branch in Form 9,and

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State of Kerala - Subsection

Section 10(2)(a) in Kerala General Sales Tax Rules, 1963