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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 24(2)(v) in Arunachal Pradesh Land and Ecological Sites (Protection and Management) Act, 2018

(v)determining measures including financial incentives to encourage the identification, preservation and protection of such land and ecological sites and ;