Gujarat High Court
Intas Pharma Ltd & vs Union Of India on 26 July, 2013
Bench: M.R. Shah, Sonia Gokani
INTAS PHARMA LTDV/SUNION OF INDIA - THROUGH SECRETARY C/SCA/8734/2013 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD SPECIAL CIVIL APPLICATION No. 8734 of 2013 ================================================================ INTAS PHARMA LTD & 1....Petitioner(s) Versus UNION OF INDIA - THROUGH SECRETARY & 2....Respondent(s) ================================================================ Appearance: MR DHAVAL SHAH, ADVOCATE for the Petitioner(s) No. 1 - 2 ================================================================ CORAM: HONOURABLE Mr. JUSTICE M.R. SHAH and HONOURABLE Ms. JUSTICE SONIA GOKANI 26th July 2013 ORAL ORDER
(PER : HONOURABLE Mr. JUSTICE M.R. SHAH) Notice returnable on 18 th September 2013.
{M.R Shah, J.} {Ms. Sonia Gokani, J.} Prakash* Page 1 of 1