Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 599] [Entire Act] State of Jharkhand - Subsection Section 599(3) in Bihar Education Code, 1961 (3)A statement showing-(i)the number of scholars for which each room is intended and the measurements of each room;(ii)the number of doors and windows and their measurements;(iii)the number of latrine-seats;(iv)the number of urinal seats;
