Delhi High Court - Orders
Mrs. Sheela Rani Grover vs Mr.Sanjeev Grover & Ors on 7 December, 2020
Author: Mukta Gupta
Bench: Mukta Gupta
$~18 to 20 (common order)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 594/2017
I.A.8889/2020 (under Order IX Rule 4 CPC-by plaintiff)
MRS. SHEELA RANI GROVER ..... Plaintiff
Represented by: Mr. Ajay Kumar Thakur, Advocate.
versus
MR.SANJEEV GROVER & ORS. ..... Defendants
Represented by: Nemo.
+ CS(OS) 595/2017
I.A.8888/2020 (under Order IX Rule 4 CPC-by plaintiff)
MS. VANDANA GROVER ..... Plaintiff
Represented by: Mr. Ajay Kumar Thakur, Advocate.
versus
MS.MONIKA GROVER & ANR. ..... Defendants
Represented by: Nemo.
+ CS(OS) 596/2017
I.A.8883/2020 (under Order IX Rule 4 CPC-by plaintiff)
SH. VISHAL GROVER ..... Plaintiff
Represented by: Mr. Ajay Kumar Thakur, Advocate.
versus
MR.SANJEEV GROVER & ORS. ..... Defendants
Represented by: Nemo.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 07.12.2020 Signature Not Verified Digitally Signed By:JUSTICE CS(OS)594/2017 PageGUPTA MUKTA 1 of 2 Signing Date:08.12.2020 11:53:02
The hearing has been conducted through Video Conferencing. I.A.9060/2020 (under Section 151 CPC-by plaintiff) in CS(OS) 594/2017 I.A.9059/2020 (under Section 151 CPC-by plaintiff) in CS(OS) 595/2017 I.A.9058/2020 (under Section 151 CPC-by plaintiff) in CS(OS) 596/2017
1. List the applications on 18th February, 2021.
2. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
DECEMBER 07, 2020 vk Signature Not Verified Digitally Signed By:JUSTICE CS(OS)594/2017 PageGUPTA MUKTA 2 of 2 Signing Date:08.12.2020 11:53:02