Patna High Court - Orders
Rajesh Chaudhary @ C. T. S. @ Rajesh Rai @ ... vs The State Of Bihar on 30 July, 2019
Author: Vinod Kumar Sinha
Bench: Vinod Kumar Sinha
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.47317 of 2019
Arising Out of PS. Case No.-174 Year-2019 Thana- MAHNAR District- Vaishali
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Rajesh Chaudhary @ C. T. S. @ Rajesh Rai @ Rajesh Kumar, Son of Shree
Ram Ishwar Chaudhary, Resident of Village - Kharjamma, ward No.2, P.S.-
Mahnar, Dist.- Vaishali.
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Dr. Rajesh Kumar Singh, Advocate
For the Opposite Party/s : Mr. Md. Nazir Ansari, APP
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CORAM: HONOURABLE MR. JUSTICE VINOD KUMAR SINHA
ORAL ORDER
2 30-07-2019In view of the submission of learned counsel for the petitioner that petitioner has been arrested during the pendency of this application.
As such, this application stands dismissed as withdrawn.
(Vinod Kumar Sinha, J) sunil shukla/-
U T