Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(8)] [Section 9] [Entire Act] NCT Delhi - Subsection Section 9(8)(ii) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963 (ii)Security protectees will not be required to surrender their own house in Delhi in lieu of allotment of General Pool residential accommodation.