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[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

State of Himachal Pradesh - Subsection

Section 88(2)(a) in The Himachal Pradesh Town and Country Planning Act, 1977

(a)the summoning and holding of meetings, the time and place where such meetings shall be held; and the conduct of business thereat;