Orissa High Court
Aska Cooperative Sugar vs State Of Odisha And on 16 April, 2025
Bench: S.K. Sahoo, Chittaranjan Dash
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.30354 of 2024
Aska Cooperative Sugar
Industries Labour Union,
Ganjam ..... Petitioner
Ms. Deepali Mahapatra,
Advocate
-versus-
State of Odisha and
others ..... Opp. Parties
Mr. Jateswar Nayak,
Addl. Govt. Advocate
Mr. Nihal Rath,
Advocate (for opposite party
no.2)
CORAM:
THE HON'BLE MR. JUSTICE S.K. SAHOO
THE HON'BLE MR. JUSTICE CHITTARANJAN DASH
ORDER
Order No. 16.04.2025
02. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).
Since Mr. Nihal Rath, learned counsel has already entered appearance in the connected writ petition for opp. party no.2, let a copy of the writ petition be served on him.
List this matter along with W.P.(C) No.16195 of 2024 in the week commencing from 23.06.2025.
( S.K. Sahoo) Signature Not Verified Judge Digitally Signed Signed by: PRAVAKAR NAYAK Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 17-Apr-2025 13:13:46 (Chittaranjan Dash) Judge Pravakar Page 1 of 1