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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(a) in The U.P. Ground Water (Engineers and Scientists) Service Rules, 1999

(a)the Governor may leave unfilled may hold in abeyance any vacant post, without thereby entitling any person to compensation; or