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State of Goa - Section

Section 30 in The Goa, Daman and Diu School Education Act, 1984

30. Power to remove difficulties.

- If any difficulty arises in giving effect to the provisions of this Act, the Government may by order not inconsistent with the provisions of this Act, remove the difficulty:Provided that no such order shall be made after the expiry of the period of two years from the commencement of this Act.