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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Jharkhand - Subsection

Section 67(9) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(9)In a case of violence or disturbance inside the Child Care Institution, the shift in-charge shall take assistance of the police with the permission of the Person-in-charge. The shift incharge shall first issue a warning to the children.