Bombay High Court
Stan Swamy vs The State Of Maharashtra And Ors on 21 November, 2018
Bench: B.P. Dharmadhikari, Sarang Vijaykumar Kotwal
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 4596 OF 2018
Anand Teltumbde ....Petitioner
V/S
The State Of Maharashtra And Ors. ....Respondent
WITH CR. WRIT PETITION NO. 4425 OF 2018 Gautam P. Navlakha ....Petitioner V/S The State Of Maharashtra ....Respondent WITH CR. WRIT PETITION NO. 4741 OF 2018 Stan Swamy ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent Sr.Con. Mihir Desai i/b Devyani Kulkarni For Petitioner in W.P. 4596/2018 and W.P. 4741/2018. Dr. Yug Mohit Chaudhary for petitioner in W.P. 4425/2018 Smt. A.S.Pai, APP for state CORAM : B.P. DHARMADHIKARI & SARANG VIJAYKUMAR KOTWAL, JJ DATE : 21st November, 2018 Page 1/2 ::: Uploaded on - 21/11/2018 ::: Downloaded on - 23/11/2018 01:18:28 ::: P.C. :
Stand over to 22/11/2018.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 21/11/2018 ::: Downloaded on - 23/11/2018 01:18:28 :::