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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(2) in The University of Rajasthan (Amendment) Act, 1962

(2)[ It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.] [It shall come into force from 12-11-1962 by Notification No. F. 6(155) Edu. Cell-1/62, dated 12-11-1962, Published in Rajasthan Gazette, Extraordinary, Part IV-C, dated 12-11-1962.]