Allahabad High Court
Arun Kumar Mishra And Others vs State Of U.P. And Others on 17 June, 2010
Bench: Vijay Manohar Sahai, Vikram Nath
Court No. - 7 Case :- WRIT - C No. - 35333 of 2010 Petitioner :- Arun Kumar Mishra And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Satyendra Pandey Respondent Counsel :- C.S.C. Hon'ble Vijay Manohar Sahai,J.
Hon'ble Vikram Nath,J.
Heard learned counsel for the petitioner and learned Standing counsel for the respondents.
With regard to his grievances the petitioner wants to make a fresh detailed representation before Superintendent of Police, Jaunpur. In case the petitioner makes such a representation within one week from today, the same shall be decided by Superintendent of Police, Jaunpur within two weeks thereafter by a reasoned and speaking order, in accordance with law.
With the aforesaid direction, this petition is finally disposed of.
Order Date :- 17.6.2010 F.H.