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[Cites 0, Cited by 0] [Section 73(5)] [Section 73] [Entire Act]

State of Kerala - Subsection

Section 73(5)(i) in Kerala Factories Rules, 1957

(i)All chains, slings, rings hooks, shackles and swivels used in connection with molten metal or molten slang or when they are made of half inch bar or smaller, once at least in every six months.