Delhi High Court - Orders
Dr Parveen vs Dg Icfre And Ors on 13 August, 2025
Author: Navin Chawla
Bench: Navin Chawla
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5159/2025 & CM APPL. 23468/2025
DR PARVEEN .....Petitioner
Through: Dr.Hilaluddin, Mr.Gyanant
Singh, Advs.
versus
DG ICFRE AND ORS .....Respondents
Through: Mr.Sanjay Katyal, Ms.Ritika
Bansal, Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
HON'BLE MS. JUSTICE MADHU JAIN
ORDER
% 13.08.2025 It is already 4.40 P.M. List on 20th November, 2025.
NAVIN CHAWLA, J MADHU JAIN, J AUGUST 13, 2025/Arya This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/08/2025 at 21:53:41