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Delhi High Court - Orders

Dr Parveen vs Dg Icfre And Ors on 13 August, 2025

Author: Navin Chawla

Bench: Navin Chawla

                  $~20
                  *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +    W.P.(C) 5159/2025 & CM APPL. 23468/2025
                       DR PARVEEN                             .....Petitioner
                                        Through: Dr.Hilaluddin, Mr.Gyanant
                                                 Singh, Advs.

                                                          versus

                            DG ICFRE AND ORS                                              .....Respondents
                                          Through:                            Mr.Sanjay Katyal, Ms.Ritika
                                                                              Bansal, Advs.

                            CORAM:
                            HON'BLE MR. JUSTICE NAVIN CHAWLA
                            HON'BLE MS. JUSTICE MADHU JAIN
                                          ORDER

% 13.08.2025 It is already 4.40 P.M. List on 20th November, 2025.

NAVIN CHAWLA, J MADHU JAIN, J AUGUST 13, 2025/Arya This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/08/2025 at 21:53:41