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State of Mizoram - Section

Section 255 in Mizoram Excise Rules, 1983

255. Premises provided by the Government.

- Where premises have been specially provided by the Government of Mizoram for any shop, the licensee shall be bound to carry on his business in such premises and to pay to the said Government in addition to his licence fee, such rent for the premises as may be demanded by the Deputy Commissioner.