Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 97 in The Bengal Irrigation Act, 1876 97. Saving of prosecution under other laws. - Nothing herein contained shall prevent any person from being prosecuted under any other law for any offence punishable under this Act:Provided that no person shall be punished twice for the same offence.
