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[Cites 0, Cited by 0] [Section 122(1)] [Section 122] [Entire Act]

Daman and Diu - Subsection

Section 122(1)(a) in The Daman And Diu Panchayat Regulation, 2012

(a)to prohibit the removal or use of water for drinking purpose from any source which is likely to cause danger to health;