Calcutta High Court (Appellete Side)
Khokon Roy vs The Asansol-Durgapur Development ... on 24 February, 2020
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1 76 24.2.2020
gd MAT 301 of 2018 with CAN 3674 of 2018 Khokon Roy Vs. The Asansol-Durgapur Development Authority & Ors.
Since none appears in support of the appeal or the application even at the second call, MAT 301 of 2018 and CAN 3674 of 2018 are dismissed for default.
There will be no order as to costs.
(Sanjib Banerjee, J.) (Kausik Chanda, J.) 2 WI TH