Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Calcutta High Court (Appellete Side)

Khokon Roy vs The Asansol-Durgapur Development ... on 24 February, 2020

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

                                  1



76   24.2.2020

gd MAT 301 of 2018 with CAN 3674 of 2018 Khokon Roy Vs. The Asansol-Durgapur Development Authority & Ors.

Since none appears in support of the appeal or the application even at the second call, MAT 301 of 2018 and CAN 3674 of 2018 are dismissed for default.

There will be no order as to costs.

(Sanjib Banerjee, J.) (Kausik Chanda, J.) 2 WI TH