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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(2)(f) in The U.P. Resin and other Forest Produce (Regulation of Trade) Act, 1976

(f)the manner of registration under Section 10, the period within which Such registration shall be made, and the fees payable therefor;