Section 36(1)(c) in The Income Tax Act, 1961

[Cites 0, Cited by 2] [Section 36(1)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(1)(c) in The Income Tax Act, 1961

(c)[ a public financial institution or a State financial corporation or a State industrial investment corporation, an amount not exceeding five per cent. of the total income (computed before making any deduction under this clause and Chapter VI-A):] [ Inserted by Act 49 of 1991, Section 14 (w.e.f. 1.4.1992).]

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Union of India - Subsection

Section 36(1)(c) in The Income Tax Act, 1961