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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(6) in The Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules 1975

(6)No order for any modifications rejection of any application for permission of sub-division, reconstitution or improvement of plots or of any plan thereunder shall be made by the Trust without giving the applicant any opportunity of being hear and without giving the reasons of so doing.