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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(1)(b) in The C.G. Foreign Liquor Rules, 1996

(b)FL 2-(Public House or Restaurant Bar Licence). - FL 2 licence holder may sell beer to the visitors to or customers of the restaurant for consumption on the licensed premises with meals or snacks.