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[Cites 0, Cited by 0] [Section 223] [Entire Act]

State of Rajasthan - Subsection

Section 223(5) in Rules of the High Court of Judicature for Rajasthan, 1952

(5)Each document or paper included in the Paper Book should bear a heading giving the description, date and identification mark thereof. Short heading and date shall be repeated on each page covering the document.