Delhi High Court - Orders
Shakuntala Devi vs Mohan Das on 11 September, 2023
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 194/2017
SHAKUNTALA DEVI ..... Petitioner
Through:
versus
MOHAN DAS ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 11.09.2023 The matter is taken up today as 08.09.2023 was declared as holiday.
List on 20.05.2024.
JASMEET SINGH, J SEPTEMBER 11, 2023/AT Click here to check corrigendum, if any This is a digitally signed order.
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