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Bombay High Court

Vidarbha Irrigation Devp. ... vs Anna Shankarrao Bhange And Others on 19 September, 2019

Author: Manish Pitale

Bench: Manish Pitale

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           NAGPUR BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                 FIRST APPEAL NO. 1449 OF 2017

 Vidarbha Irrigation Devp. Corporation, Thr.           ....Petitioner
 Executive Engineer, Yavatmal Project
 Construction Div.
             V/S
 Anna Shankarrao Bhange And Others                  ....Respondent

Vivek Govind Palshikar Pragati V. Shendre Ira P. Khisti For/p For Petitioner Ashish B. Nakshane For/r-1 Government Pleader For R/2 & 3 For Respondent CORAM : MANISH PITALE, J DATE : 19th September, 2019 P.C. :

By consents.o.to 1.10.19 ( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 19/09/2019 ::: Downloaded on - 20/09/2019 05:24:42 :::