Bombay High Court
Vidarbha Irrigation Devp. ... vs Anna Shankarrao Bhange And Others on 19 September, 2019
Author: Manish Pitale
Bench: Manish Pitale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL NO. 1449 OF 2017
Vidarbha Irrigation Devp. Corporation, Thr. ....Petitioner
Executive Engineer, Yavatmal Project
Construction Div.
V/S
Anna Shankarrao Bhange And Others ....Respondent
Vivek Govind Palshikar Pragati V. Shendre Ira P. Khisti For/p For Petitioner Ashish B. Nakshane For/r-1 Government Pleader For R/2 & 3 For Respondent CORAM : MANISH PITALE, J DATE : 19th September, 2019 P.C. :
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