Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 39 in Bihar Coal Mining Area Development Authority Rules, 1988 39. Manner of publishing the notice as required under section 44, subsection (i) of the Act. - The notice as required shall be published in one or more local news papers.
