Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 489(1)] [Section 489] [Entire Act]

State of Kerala - Subsection

Section 489(1)(g) in Kerala Municipality Act, 1994

(g)while carrying a corpse or part thereof within the municipal area leave the same in or near any street for any purpose whatever; or