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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(a) in Rajasthan State Warehousing Corporation Employees Provident Fund Regulation, 1962

(a)In case of an employee who has completed the period of his probation and one year's continuous service at the time of commencement of these regulations from the date of such commencement;