Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] State of Maharashtra - Subsection Section 3(f) in The Mumbai Municipal Corporation Act, 1888 (f)"the Police Commissioner" means the Commissioner of Police [Brihan Mumbai] [These words were inserted for the words 'Greater Bombay' by Maharashtra 25 of 1996 (w.e.f. 4.9.1996).];
